7. Preparation of working-plan for the management of a notified forest.
(1)In cases in which the Conservator considers that a working-plan should be prepared for the management of a notified forest, he shall issue a notice directing the owner to prepare a working plan within a specified period.(2)The owner may either prepare the working-plan himself or request the Conservator to prepare a working-plan on his behalf.(3)Where the owner makes a request under sub-rule (2), the Conservator may direct a Forest Officer to prepare a working-plan on behalf of the owner.(4)Where the owner does not submit a working-plan or does not request the Conservator to have it prepared on his behalf within the period specified in the notice issued under sub-rule (1), the Conservator may have it prepared departmentally.
