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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(4) in The U.P. Private Forests Rules, 1950

(4)Where the owner does not submit a working-plan or does not request the Conservator to have it prepared on his behalf within the period specified in the notice issued under sub-rule (1), the Conservator may have it prepared departmentally.