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[Cites 0, Cited by 0] [Section 89A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 89A(2) in The U.P. Factories Rules, 1950

(2)A rest period of half an hour shall be given to each worker during each shift.]Sizing, Dyeing, Bleaching and Cloth Printing[Section 64(2) (d)]