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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(e) in Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985

(e)He/She shall have to obtain at least 50% marks at the Pre-Medical Test on the result of which above admission to the MBBS/BDS Course will be regulated. Candidate who have appeared at any of the aforesaid examinations but whose results have not been declared before the commencement of the Pre-Medical Test may be given provisional admission to appear as the Pre-Medical Test. The natural born SC/ST students may be given a relaxation of 10% in the minimum marks required in Pre-Medical Test. In case of wards of Army Personnel and disable student also a relaxation of 5% in such minimum marks will be admissible: