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State of Tamilnadu - Section

Section 28 in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

28. Deposit and administration of the Fund.

(1)The farmers organisation shall keep its Fund in a Nationalised Bank or Co-operative Bank or any Agricultural Co-operative Society.
(2)The Fund shall be applied towards meeting of the expenses incurred by the managing committee of the concerned farmers organisation in the administration of this Act and for no other purpose.