Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Tamilnadu - Subsection Section 28(1) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000 (1)The farmers organisation shall keep its Fund in a Nationalised Bank or Co-operative Bank or any Agricultural Co-operative Society.
