Himachal Pradesh High Court
National Career Public Education ... vs . State Of H.P. & Others on 5 July, 2022
Bench: Amjad Ahtesham Sayed, Sandeep Sharma
National Career Public Education Committee vs. State of H.P. & others CWP No.4508 of 2021 a/w CWP .
Nos. 3124, 3088, 4518, 4958, 4964, 4982, 4988 and 5026 of 2021 05.07.2022 Present: Mr. Dushayant Dadwal, Advocate, for the petitioner(s).
Mr. Rajat Awasthi, Advocate, for the petitioner in CWP No. 4518 of 2021.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents-State. Mr. Dinesh Thakur, Advocate for respondent No.3- Medical College.
CWP Nos.3124 and 3088 of 2015 Delink.
CWP No.4508 of 2021 a/w CWP Nos. 4518, 4958, 4964, 4982, 4988 and 5026 of 2021 On the request of learned counsel for respondent No.2, list on 16.08.2022.
( A.A. Sayed ) Chief Justice ( Sandeep Sharma ) Judge July 05, 2022 (reena) ::: Downloaded on - 05/07/2022 20:07:51 :::CIS