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[Cites 1, Cited by 2]

Himachal Pradesh High Court

National Career Public Education ... vs . State Of H.P. & Others on 18 April, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

National Career Public Education Committee vs. State of H.P. & others CWP No.4508 of 2021 a/w CWP Nos.4518, .

4958, 4964, 4982, 4988 and 5026 of 2021 18.04.2022 Present: Mr.Dushayant Dadwal, Advocate, for the petitioner(s) in all the writ petitions except CWP No.4518 of 2021.

Mr.B.C. Negi, Senior Advocate with Mr.Rajat Awasthi, Advocate, for the petitioner in CWP No.4518 of 2021.

Mr.Ajay Vaidya, Senior Additional Advocate General, for the respondents-State.

Mr.Dinesh Thakur, Advocate, for respondent No.3- Medical College.

List after two weeks.

( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge April 18, 2022 (vt) ::: Downloaded on - 19/04/2022 20:05:55 :::CIS