Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 205] [Entire Act] Union of India - Subsection Section 205(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (1)The Officers of the Indian Navy are classified and shall rank and command with each other, as indicated in the table at Appendix IV.
