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Union of India - Section

Section 205 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

205. Classification and Relative Rank of Officers.

(1)The Officers of the Indian Navy are classified and shall rank and command with each other, as indicated in the table at Appendix IV.
(2)The branches into which officers are classified shall be-
(a)Executive
(b)Engineering
(c)Electrical
[***] [Omitted by S.R.O. 50, dated 19th February, 1981]
(e)Instructor
(f)Medical
(g)Shipwright.