Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(vii) in The Central Silk Board Silkworm Seed Regulations, 2010 (vii)maintain up to date record of hybrid seed procurement, larvae examination details, disease incidence and disposal of chawki worms and submit quarterly reports in Form-2.
