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[Cites 0, Cited by 0] [Section 47] [Entire Act]

UT Ladakh - Subsection

Section 47(2) in The University of Ladakh Act, 2018

(2)De-affiliation of the constituent colleges of the Cluster University from the present affiliating Universities, viz., University of Kashmir shall be completed in a phased manner to facilitate a smooth completion of the courses by the students already enrolled in the constituent colleges as per their present affiliation.