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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(3) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(3)After the marks, obtained by the candidate in the written test, have been tabulated, the Selection Committee shall, having regard to the need for securing due representation of the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories in accordance with Rule 6, call for interview such number of candidates as on the result of the written test, have come up to the standard fixed by the Committee in this respect. The ¦marks awarded to each candidate in the interview, shall be added to the marks obtained by him in the written test.