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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1)(d) in The Haryana State Agricultural Marketing Board Service Rules, 2008

(d)a Tibetan refugee who came over to India before the 1st January, 1962, with the intention of permanently settling in India; or