Section 26 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000
26. Appeal.
- (i) An appeal shall lie with the District Level Committee against an order of transfer passed by the Mandal Level Committee within 15 days from the date of receipt of such order;(ii)All such appeals shall be disposed off within 30 days from the date of appeal.(iii)An appeal against any order of the District Level Committee or Regional Level Committee shall lie with Secretary to Government, Education Department within 15 days from the date of receipt of such order.(iv)All such appeals may be disposed off within 30 days.
