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Union of India - Section

Section 1 in Consumer Welfare Fund Rules, 1992

1. Short title and commencement.

(1)These rules may be called the Consumer Welfare Fund Rules, 1992.
(2)They shall come into force on the date of their publication in the Official Gazette.
Additional Information6
As amended by Notification No. 3/94-C.E. (N.T.), dated 27.01.1994, 01/1995-C.E. (N.T.), dated 16.01.1995, 47/1999-C.E. (N.T.), dated 06.07.1999, 23/2002-C.E. (N.T.), dated 13.06.2002]