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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Consumer Welfare Fund Rules, 1992

(2)They shall come into force on the date of their publication in the Official Gazette.
Additional Information6
As amended by Notification No. 3/94-C.E. (N.T.), dated 27.01.1994, 01/1995-C.E. (N.T.), dated 16.01.1995, 47/1999-C.E. (N.T.), dated 06.07.1999, 23/2002-C.E. (N.T.), dated 13.06.2002]