Himachal Pradesh High Court
Desh Raj Gupta vs . Urmila Gupta & Others. on 9 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Desh Raj Gupta vs. Urmila Gupta & others.
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FAO No.304 of 2014 09.03.2022 Present: Ms. Meera Devi, Advocate, vice Mr. Deepak Gupta, Advocate, for the appellant.
Mr.Debender Ghosh, Advocate,vice Mr. Parmod Singh Thakur, Advocate for the respondent.
On request of learned counsel appearing for the parties, matter is adjourned.
List after four weeks.
(Vivek Singh Thakur) Judge March 09, 2022 (veena) ::: Downloaded on - 10/03/2022 20:12:10 :::CIS