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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1) in Punjab School Education Board (Employees Service) Regulation, 1988

(1)For the purposes of these regulations, the service shall be divided into four sections, namely :-
(a)Administrative;
(b)Academic;
(c)Publication;
(d)Miscellaneous;