Section 37(2)(b) in The Maharashtra Universities Act, 1994
(b)six Heads of Departments in [* *] [This word was deleted by Maharashtra 55 of 2000, section 31(a)(i).] colleges, [* *] [These words were deleted by Maharashtra 55 of 2000, section 31(a)(ii).] having not less than ten years teaching experience, elected by the Heads of Departments [* * *] [These words were deleted by Maharashtra 55 of 2000, section 31(a)(iii).] from amongst themselves.