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[Cites 0, Cited by 1] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(2) in The Maharashtra Universities Act, 1994

(2)The Board of Studies shall consist of,-
(a)the Head of the university department or institution in the relevant subject:
Provided that, where there is no university department in the subject the Board shall at its first meeting co-opt the Head of the Department from an affiliated college having post-graduate teaching in that subject;
(b)six Heads of Departments in [* *] [This word was deleted by Maharashtra 55 of 2000, section 31(a)(i).] colleges, [* *] [These words were deleted by Maharashtra 55 of 2000, section 31(a)(ii).] having not less than ten years teaching experience, elected by the Heads of Departments [* * *] [These words were deleted by Maharashtra 55 of 2000, section 31(a)(iii).] from amongst themselves.