Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(1) in The Gujarat Ayurved University Act, 1965 (1)The Director of Pharmacy, the Director of Botanical Garden and other officers of the University referred to in clause (vi) of Section 8 shall be appointed in accordance with the Statutes.
