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State of Gujarat - Section

Section 13 in The Gujarat Ayurved University Act, 1965

13. Appointment of Director of Pharmacy and other officers of University, their powers, etc.

(1)The Director of Pharmacy, the Director of Botanical Garden and other officers of the University referred to in clause (vi) of Section 8 shall be appointed in accordance with the Statutes.
(2)The terms and conditions of service of the officers a specified in sub-section (1) and their powers and duties shall be such as may be prescribed by the Statutes and Ordinances.