Madhya Pradesh High Court
Security Paper Mill vs Madhya Pradesh Pollution Control Board ... on 11 October, 2017
THE HIGH COURT OF MADHYA PRADESH MCRC-10715-2016 (SECURITY PAPER MILL Vs MADH YA PRADESH POLLUTION CONTROL BOARD MPPCB) 6 Jabalpur, Dated : 11-10-2017 Parties through their counsel. Learned counsel for the petitioner prays for and is granted 2 weeks' time to argue the matter. Matter be listed thereafter. (VED PRAKASH SHARMA) JUDGE