Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Madhya Pradesh - Subsection Section 98(1) in The M.P. Factories Rules, 1962 (1)A list of workers in a factory to whom Provisions of sub-section (1) of Section 64 have been applied shall be submitted in duplicate by the Manager in form No. 15 to the Chief Inspector for approval.
