Section 1 in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019
1. Short title and commencement.
(1)This Act may be called the Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019.(2)It shall come into force on such date as the State Government may, by notification, appoint.
