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[Cites 0, Cited by 0] [Section 17(17)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(17)(a) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(a)The sample of consumers selected shall be monitored and the readings of consumption can be taken from the meters installed at each DT in the sample area.