Section 9 in The Central Government General Pool Residential Accommodation Rules, 2017
9. Coverage of date of priority for certain purposes.
- For the purposes of calculation of licence fee, the allotment on out of turn basis to a Central Government employee shall be deemed to be regularised if any allottee junior to such employee has been allotted regular allotment in the same floor and in the same type of accommodation in that particular area or locality.
