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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(1)(b) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(b)dump waste on the land which may lead to leaching or percolation of contaminants, toxins into the aquifer.