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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Nagaland - Subsection

Section 22(2)(ii) in The Global Open University (Nagaland) Act, 2006

(ii)be the custodian of the records, the common seal and such other property of the University as the Executive Council may commit to his charge;