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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(e) in Rajasthan Sports University, Jhunjhunu Act, 2013

(e)the Principal Secretary to the Government of Rajasthan, Youth Affairs and Sports Department or his nominee not below the rank of a Deputy Secretary to the Government of Rajasthan;