Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 214] [Entire Act] State of Jharkhand - Subsection Section 214(c) in Bihar Education Code, 1961 (c)Hindi (for non-Hindi speaking students) or another Indian language for Hindi speaking students) provided it is not any of the languages offered under group "a" above.
