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State of Jharkhand - Section

Section 214 in Bihar Education Code, 1961

214. Teaching of languages at the Secondary School stage.

- The State Government have decided the following principles for adoption on the study of languages at the secondary stage :-
(a)
(i)Mother-tongue; or
(ii)a regional language; or
(iii)a composite course of mother-tongue and a regional language; or
(iv)a composite course of mother-tongue and a classical language; or
(v)a composite course of a regional language and classical language,
(b)English or a modern European language.
(c)Hindi (for non-Hindi speaking students) or another Indian language for Hindi speaking students) provided it is not any of the languages offered under group "a" above.
(Government resolution no. 3572, dated the 25th September 1958)