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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(3) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(3)Any observations made by the Kuladhipati on the annual accounts shall be, brought to the notice of the Executive Council and the views of the Executive Council if any, on such observations, shall be submitted to the Kuladhipati.