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[Cites 0, Cited by 0] [Section 73(4)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(4)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)as soon as the provisional family pension has been paid for a period of six months or for the period extended under proviso to sub-regulation (1) of Regulation 74 as the case may be.