Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(4) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(4)The Chief Accounts Officer shall inform the Director (Administration).
(a)As soon as the gratuity has been paid to the claimant or claimants; and
(b)as soon as the provisional family pension has been paid for a period of six months or for the period extended under proviso to sub-regulation (1) of Regulation 74 as the case may be.