Himachal Pradesh High Court
Kiran Kochhar & Others vs . Mohit Gupta And Another. on 12 April, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Kiran Kochhar & others Vs. Mohit Gupta and another.
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RFA No. 153 of 2020 with CO No. 3 of 2021 12.4.2023 Present: Mr.R.K. Bawa, Senior Advocate, alongwith Mr. Ajay Kumar, Sharma, Advocate, for the appellants.
Mr.Neeraj Gupta, Senior Advocate, alongwith Mr.Ajit Pal Singh Jaswal and Mr.Pranjal Munjal, Advocate, for the respondents. r Arguments on behalf of respondents concluded.
List for arguments in rebuttal on 13th April, 2023.
(Vivek Singh Thakur), Judge.
12th April, 2023.
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