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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(3)Every non official member shall be paid travelling allowance and daily allowance for attending the meeting of the State Advisory Committee at such rates admissible to grade one officers of the State Government.