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State of Rajasthan - Section

Section 12 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

12. Allowances of members.

(1)The travelling allowance of an official member of the State Advisory Committee, shall be governed by the rules applicable to him for journey performed by him on official duties and shall be paid by the authority paying his salary.
(2)The non-official members of the State Advisory Committee shall be paid sitting fees of Rs. 500/- per meeting.
(3)Every non official member shall be paid travelling allowance and daily allowance for attending the meeting of the State Advisory Committee at such rates admissible to grade one officers of the State Government.