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Union of India - Section

Section 15 in Extradition Treaty between the Government of the Republic of India and the Government of Malaysia

15. Consultation.

The Ministry of External Affairs of the Republic of India and the Attorney General's Chambers of Malaysia may consult with each other directly or through the facilities of INTERPOL in connection with the processing of each particular request in furtherance of maintaining and improving procedures for the implementation of this Treaty.Article 16