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[Cites 0, Cited by 1] [Section 15(8)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(8)(a) in The Special Economic Zones Act, 2005

(a)the requirements (including the period for which a Unit may be set up) subject to which the Approval Committee shall approve, modify or reject any proposal referred to in sub‑section (3);