Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Himachal Pradesh High Court

Rajinder Singh & Others vs . C.S.K.H.P.K.V on 13 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Rajinder Singh & others vs. C.S.K.H.P.K.V .

CWPOA No.4228 of 2019 a/w CWPOA No.4657 of 2019 13.04.2022 Present: Mr.Rajesh Kumar, Advocate, for the petitioner(s) in both petitions.

Mr.Arun Kumar, Advocate, vice Mr.Lokender Paul Thakur, Advocate, for respondent No.1.

Ms.Divya Sood, Deputy Advocate General, for respondent No.2.

                       r                to
                             List on 22.04.2022.


                                                         (Vivek Singh Thakur)
                                                                 Judge

             April 13, 2022
                 (Purohit)








                                                       ::: Downloaded on - 13/04/2022 20:16:32 :::CIS