Himachal Pradesh High Court
Rajinder Singh & Others vs . C.S.K.H.P.K.V on 13 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajinder Singh & others vs. C.S.K.H.P.K.V .
CWPOA No.4228 of 2019 a/w CWPOA No.4657 of 2019 13.04.2022 Present: Mr.Rajesh Kumar, Advocate, for the petitioner(s) in both petitions.
Mr.Arun Kumar, Advocate, vice Mr.Lokender Paul Thakur, Advocate, for respondent No.1.
Ms.Divya Sood, Deputy Advocate General, for respondent No.2.
r to
List on 22.04.2022.
(Vivek Singh Thakur)
Judge
April 13, 2022
(Purohit)
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