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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(f) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(f)Notwithstanding any moratorium period availed by the Distribution Licensee, the repayment of the loan shall be considered from the first year of the control period as per annual depreciation allowed.