Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54A(1)] [Section 54A] [Entire Act]

State of Bihar - Subsection

Section 54A(1)(v) in The Bihar and Orissa Local Self-Government Act, 1885

(v)all other sums which may be contributed to or received by the District Board for purposes of education; and