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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(6)(iii) in Tamil Nadu Electricity Grid Code, 2005

(iii)While tap changing on all 400 / 230 KV ICTs of CTU shall be done as per the instruction of RLDC, tap changing of other ICTs shall be done as per the instructions of SLDC and SSLDCs.