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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in Rajasthan State Dental Council Rules, 2008

(1)The Returning officer shall publish the result and date of the election in the Rajasthan Government Gazette in the case of first election to the Council and also send, a report to the Government about the election.