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State of Rajasthan - Section

Section 22 in Rajasthan State Dental Council Rules, 2008

22. Publication of result.

(1)The Returning officer shall publish the result and date of the election in the Rajasthan Government Gazette in the case of first election to the Council and also send, a report to the Government about the election.
(2)In the case of election other than those held for the first time under the Act, the Returning officer shall inform the President of the result and date of the election, who shall then publish the same in the Rajasthan Government Gazette. The Returning officer also send a report to the Government about the election.