Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Andhra Pradesh - Subsection Section 58(1) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003 (1)The Deputy Directors shall assist the Commissioner and carry out all instructions issued by the Commissioner from time to time.
