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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3)(d) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(d)In the case of other Group `A? posts not covered by clause (a), (b) or (c) above and carrying a scale of pay the maximum of which exceeds the amount specified by the Central Government from time to time, the Selection Committee shall consist of the following members, namely:-