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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(3) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(3)That the further inter se seniority of persons promoted to the post of rural compounder/ nurse senior grade shall be determined, under provision of Rajasthan Ayurvedic, Unani, Homeopathy, and Naturopathy Subordinate Service, Rules, 1966